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[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(5)(i) in West Bengal Co-operative Societies Rules, 2011

(i)Notice of the general meeting shall be affixed on the Notice Board of the Society and published at such conspicuous place as the board may decide. The notice of the general meeting shall be sent to the members or to the delegates in one or more of the following modes, namely—