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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(3)(xi) in The Orissa Agricultural Produce Markets Rules, 1958

(xi)organising and arranging workshops, seminars, exhibitions, etc. on development of marketing and regulation of marketing of agricultural produces as envisaged under the Act;