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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(ka) in West Bengal Town and Country (Planning and Development) Act, 1979

(ka)[ to determine, levy and collect taxes, fees and charges;] [Inserted by West Bengal Act No. 15 of 2017, dated 31.3.2017.]