Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Comunidade Of Navelim Rep By Its ... vs State Of Goa Thr Chief Secretary And 2 Ors on 6 March, 2026

                                 216-CRIA-23-2020.DOC




 Suchitra



             IN THE HIGH COURT OF BOMBAY AT GOA

                        CRIMINAL APPEAL NO.23/2020



  VPK URBAN CO-OP.
  CREDIT SOCIETY LTD.,
  REP. BY ITS FIELD
  ASSISTANCE, PRASSAN R.
  BANDODKAR                                                     ... APPELLANT

        Versus

  VICTORINO VINCENT
  GOMES AND ANR.                                              ... RESPONDENTS


  Mr Jatin Ramaiya, Advocate for the Appellant.
  Mr Gideon Noronha, Advocate for Respondent No.1.
  Mr G. Nagvenkar, APP for the State.


                               CORAM:           ASHISH S. CHAVAN, J.
                               DATE :           6th MARCH 2026

  P.C.:

1. At the joint request of both the counsels, list on the final hearing board commencing from 09.03.2026, with liberty to mention on 12.03.2026 at 2.30 p.m. ASHISH S. CHAVAN, J.

Page 1 of 1

6th March 2026 ::: Uploaded on - 07/03/2026 ::: Downloaded on - 13/03/2026 22:01:56 :::