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Allahabad High Court

Krishi Utpadan Mandi Samiti, Moradabad vs Netrapal Singh And 3 Others on 23 September, 2025

Author: Mahesh Chandra Tripathi

Bench: Mahesh Chandra Tripathi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2025:AHC:170382-DB
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
WRIT - C No. - 36541 of 2022   
 
   Krishi Utpadan Mandi Samiti, Moradabad    
 
  .....Petitioner(s)   
 
 Versus  
 
   Netrapal Singh And 3 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Ravi Prakash Pandey, Suresh C. Dwivedi   
 
  
 
Counsel for Respondent(s)   
 
:   
 
C.S.C.   
 
     
 
 Court No. - 29
 
   
 
 HON'BLE MAHESH CHANDRA TRIPATHI, J.  

HON'BLE AMITABH KUMAR RAI, J.

1. Dismissed.

2. For orders, see our order of date passed in WRIT - C No. - 35876 of 2022 (Ved Prakash Saini And 45 Others vs. State Of U.P. And 2 Others).

(Amitabh Kumar Rai,J.) (Mahesh Chandra Tripathi,J.) September 23, 2025 NLY