Allahabad High Court
Krishi Utpadan Mandi Samiti, Moradabad vs Netrapal Singh And 3 Others on 23 September, 2025
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD
Neutral Citation No. - 2025:AHC:170382-DB
HIGH COURT OF JUDICATURE AT ALLAHABAD
WRIT - C No. - 36541 of 2022
Krishi Utpadan Mandi Samiti, Moradabad
.....Petitioner(s)
Versus
Netrapal Singh And 3 Others
.....Respondent(s)
Counsel for Petitioner(s)
:
Ravi Prakash Pandey, Suresh C. Dwivedi
Counsel for Respondent(s)
:
C.S.C.
Court No. - 29
HON'BLE MAHESH CHANDRA TRIPATHI, J.
HON'BLE AMITABH KUMAR RAI, J.
1. Dismissed.
2. For orders, see our order of date passed in WRIT - C No. - 35876 of 2022 (Ved Prakash Saini And 45 Others vs. State Of U.P. And 2 Others).
(Amitabh Kumar Rai,J.) (Mahesh Chandra Tripathi,J.) September 23, 2025 NLY