Section 54(5)(c) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 54(5)] [Section 54] [Entire Act]

(c)At such adjourned poll, the Presiding Officer shall allow only such electors to vote who have not cast their vote on the previous occasion.

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