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State of Punjab - Section

Section 260 in Punjab Jail Manual, 1996

260. Gate-keeper responsible for the cleanliness, etc., of the main gate.

- The gatekeeper shall be responsible for the cleanliness of the jail front, the main gates and the passage between them and all articles placed there under his charge. He shall also be responsible that the torches etc., required in case of a night alarm are present and in serviceable condition.