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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Meghalaya - Subsection

Section 70(3) in The Meghalaya Co-operative Societies Rules

(3)The defects and errors detected in course of audit and which can be remedied on the spot shall be rectified by the audit officer and he shall also convene a meeting of the managing body for rectification of all defects including account irregularities which can be remedied by the managing committee. All other defects of a serious nature shall be remedied in the annual meeting of the general assembly subject to provisions under Sections 58 and 59.