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State of Haryana - Section

Section 13 in Haryana Rural Employment Guarantee Scheme, 2007

13. Registration (section 5).

(1)Any adult member of a household whose members desire to do unskilled manual work can apply for registration to the Gram Panchayat or Block Programme Officer.
(2)Registration shall be made throughout the year.
(3)The application for the registration shall be as per the Annexure I.