Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Tripura - Subsection Section 91(4) in Tripura Panchayats Act, 1993 (4)Performing such functions and executing such works as may be entrusted to it by the Government or the Zilla Parishad.(B)Agriculture, including agriculture extension.
