Delhi High Court - Orders
Max Healthcare Institute Ltd vs Competition Commission Of India on 14 March, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~26 to 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13588/2022 & CM APPLS. 41395/2022, 46082/2022
MAX HEALTHCARE INSTITUTE LTD ..... Petitioner
Through: Mr. Rajshekhar Rao, Sr Adv, Mr.
Abir Roy, Mr. T Sundar Ramanathan,
Mr. Vivek Pandey, Ms. Sukanya
Viswanathan, Mr. Aman Shankar &
Ms. Aanchal Tikmani, Advs.
[M:9810806250]
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Manu Chaturvedi, & Mrs. Kritika
Gupta, Advs. for R1. [M:
8826331177]
WITH
27
+ W.P.(C) 13589/2022 & CM APPLS. 41397/2022, 46083/2022
LAHORE HOSPITAL SOCIETY ..... Petitioner
Through: Mr. Rajshekhar Rao, Sr Adv, Mr.
Abir Roy, Mr. T Sundar Ramanathan,
Mr. Vivek Pandey, Ms. Sukanya
Viswanathan, Mr. Aman Shankar &
Ms. Aanchal Tikmani, Advs.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Manu Chaturvedi, & Mrs. Kritika
Gupta, Advs. for R1.
28 WITH
+ W.P.(C) 13590/2022 & CM APPL. 41399/2022
BALAJI MEDICAL DIAGNOSTIC & RESEARCH
CENTRE ..... Petitioner
Through: Mr. Rajshekhar Rao, Sr Adv, Mr.
Abir Roy, Mr. T Sundar Ramanathan,
Mr. Vivek Pandey, Ms. Sukanya
W.P.(C) 13588/2022 & connected matters Page 1 of 4
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:16.03.2023
15:47:05
Viswanathan, Mr. Aman Shankar &
Ms. Aanchal Tikmani, Advs.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Manu Chaturvedi, & Mrs. Kritika
Gupta, Advs. for R1.
WITH
29
+ W.P.(C) 13591/2022 & CM APPLS. 41401/2022, 46084/2022
GUJARMAL MODI HOSPITAL & RESEARCH CENTRE FOR
MEDICAL SCIENCES ..... Petitioner
Through: Mr. Rajshekhar Rao, Sr Adv, Mr.
Abir Roy, Mr. T Sundar Ramanathan,
Mr. Vivek Pandey, Ms. Sukanya
Viswanathan, Mr. Aman Shankar &
Ms. Aanchal Tikmani, Advs.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Manu Chaturvedi, & Mrs. Kritika
Gupta, Advs. for R1.
WITH
30
+ W.P.(C) 13592/2022 & CM APPL. 41403/2022
MAX HEALTHCARE INSTITUTE LTD ..... Petitioner
Through: Mr. Rajshekhar Rao, Sr Adv, Mr.
Abir Roy, Mr. T Sundar Ramanathan,
Mr. Vivek Pandey, Ms. Sukanya
Viswanathan, Mr. Aman Shankar &
Ms. Aanchal Tikmani, Advs.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Manu Chaturvedi, & Mrs. Kritika
Gupta, Advs. for R1.
AND
31
W.P.(C) 13588/2022 & connected matters Page 2 of 4
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:16.03.2023
15:47:05
+ W.P.(C) 13593/2022 & CM APPLs. 41405/2022, 46085/2022
MAX HEALTHCARE INSTITUTE LTD ..... Petitioner
Through: Mr. Rajshekhar Rao, Sr Adv, Mr.
Abir Roy, Mr. T Sundar Ramanathan,
Mr. Vivek Pandey, Ms. Sukanya
Viswanathan, Mr. Aman Shankar &
Ms. Aanchal Tikmani, Advs.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Manu Chaturvedi, & Mrs. Kritika
Gupta, Advs. for R1.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 14.03.2023
1. This hearing has been done through hybrid mode. CM APPL. 46082/2022 (for early hearing) in W.P.(C) 13588/2022 CM APPL. 46083/2022 (for early hearing) in W.P.(C) 13589/2022 CM APPL. 46084/2022 (for early hearing) in W.P.(C) 13591/2022 CM APPL. 46085/2022 (for early hearing) in W.P.(C) 13593/2022
2. These are applications for early hearing. The said early hearing applications are infructuous as there is presently no quorum at the CCI, and are, accordingly, disposed of.
W.P.(C) 13588/2022 & CM APPL. 41395/2022(for interim stay) W.P.(C) 13589/2022 & CM APPL. 41397/2022(for interim stay) W.P.(C) 13590/2022 & CM APPL. 41399/2022(for interim stay) W.P.(C) 13591/2022 & CM APPL. 41401/2022(for interim stay) W.P.(C) 13592/2022 & CM APPL. 41403/2022(for interim stay) W.P.(C) 13593/2022 & CM APPL. 41405/2022(for interim stay)
3. Adjourned at the request of ld. Counsel for the parties.
4. It is submitted that the quorum at the Competition Commission of India (CCI) is currently not available. Therefore, liberty is granted to move an application, if any proceedings are going forward before the CCI.
W.P.(C) 13588/2022 & connected matters Page 3 of 4 Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:16.03.2023 15:47:055. List on 5th September, 2023.
PRATHIBA M. SINGH, J.
MARCH 14, 2023 dj/dn W.P.(C) 13588/2022 & connected matters Page 4 of 4 Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:16.03.2023 15:47:05