Bishamber Lal vs . Hrtc on 13 June, 2023

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Bishamber Lal vs. HRTC .

CWP No. 2246/2023

13.6.2023 Present: Mr. Rajeev Sharma, Advocate, for the petitioner.

Mr. Ajay Chauhan, Advocate, for the respondents.

Learned counsel for the respondents prays for and is granted four weeks' further time to file compliance report.

List on 11.7.2023.

r to (Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 13.6.2023 (pankaj) ::: Downloaded on - 14/06/2023 20:31:43 :::CIS

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