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Bombay High Court

Sunder Nagar Siddesh Co-Operative ... vs A.A. Estate Pvt Ltd And 3 Ors on 5 October, 2018

Author: S.J.Kathawalla

Bench: S.J. Kathawalla

kpd                                                      1    /   1                             945-NMCDL-2023-2018.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                IN ITS COMMERCIAL DIVISION
                       NOTICE OF MOTION (L) NO. 2023 OF 2018
                                                         IN
                            COMMERCIAL SUIT NO. 597 OF 2017
Sunder Nagar Siddesh Co-operative Housing Society Ltd.                              ...         Plaintif
         Versus
A.A. Estate Pvt. Ltd. and others                                                    ...         Defendants


Mr. Deepak Singh instructed by Solicis Lex for the Plaintif.
Mr. Chirag Balsara alongwith Mr. Subit Chakrabarti instructed Vidhii Partners for
Defendant No.1.
Ms. Sharmila Deshmukh for Defendant No.2.


                                              CORAM : S.J. KATHAWALLA, J.

DATED : 5th OCTOBER, 2018 P.C.:

The Learned Advocates appearing for the parties have tendered Consent Minutes of Order dated 5th October, 2018 (Minutes). They submit that the Minutes be taken on record and an order be passed in terms of the Minutes. The Minutes are taken on record and marked 'X' for identification. The Minutes are signed by the Authorized representative and Chairman of the Plaintif and by the Managing Director of Defendant No.1. The undertakings recorded in the Minutes are accepted. Order in terms of Minutes marked 'X'.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 06/10/2018 ::: Downloaded on - 07/10/2018 01:42:25 :::