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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Bihar - Subsection

Section 299(4) in The Bihar Municipal Act, 2007

(4)The notice referred to in sub-section (3) shall be pasted in conspicuous places at or near both ends of such public street or any portion thereof to which the provisions of sub-section (3) apply.B Regular Line of Street