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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(c) in The Bihar and Orissa Excise Act, 1915

(c)appoint officers of the Excise Department, of such classes and with such designations, powers and duties, as the [State Government] [Substituted for 'Servant of the Crown' by A.L.O.] may think fit;