Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A] [Entire Act] State of Tamilnadu - Subsection Section 27A(7) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993 (7)The tour travelling and daily allowances of official members shall be borne by the respective Government department.
