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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2)(i) in Gujarat Prohibition Act, 1949

(i)liquor shall be sold [***] [The words 'in sealed bottles' were deleted, by Bombay 26 of 1952, Section 12 (1).] to the permit holders [residing or boarding] [These words were substituted for the word 'residing', by Bombay 26 of 1952, Section 12 (2).] at the hotel,