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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(16) in Jharkhand Panchayat Raj Act, 2001

(16)Education, including primary and secondary schools -
(i)Promotion of public awareness and participation in primary and secondary education;
(ii)Ensuring full enrollment and attendance in primary schools and their management;
(iii)Providing for education guarantee;
(iv)Management of secondary schools.