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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(e) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(e)expenditure on construction, repairs and renovations of the buildings and preservation and protection of the properties and assets of the Devasthan Trust; and