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Union of India - Section

Section 20 in The Jamia Millia Islamia Act, 1988

20. The Majlis-i-Talimi (Academic Council).-

(1)The Majlis-i-Talimi (Academic Council) shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and Ordinances co-ordinate and exercise general supervision over the academic policies of the University.
(2)The constitution of the Majlis-i-Talimi (Academic Council), the term of office of its members and its powers and duties shall be prescribed by the Statutes.