Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 540] [Entire Act] State of West Bengal - Subsection Section 540(3) in The Calcutta Municipal Corporation Act, 1980 (3)The Mayor-in-Council shall place the statement under sub-section (2) along with its comments, if any, before the Corporation along with the budget estimate.
