Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Jharkhand - Subsection Section 97(iv) in Bihar Education Code, 1961 (iv)to sanction the sale of worn-out furniture and apparatus belonging to Government Girls' Middle schools and Teachers' Training schools for women under her charge and of worn-out furniture belonging to the Deputy Inspectress of Schools;
