Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 4 in The Punjab Official Trustees Rules, 1966

4. Manner of notifying the contents of Will.

[Section 9 read with section 30]. - The prescribed manner of notifying the contents of a Will under section 9 shall be by delivering or sending by registered post to the Official Trustee a certified copy of the will.