Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 782] [Entire Act] State of Jharkhand - Subsection Section 782(iii) in Bihar Education Code, 1961 (iii)Recognition and affiliation of institutions and organisations devoted to the promotion and development of above-mentioned arts on the terms and conditions to be determined by the Board.