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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3)(i) in Tamil Nadu Home Guard Rules, 1963

(i)The Home Guard shall be organized in section, each consisting of nine members. Three sections shall form a Platoon and three Platoons shall form a company. Besides the members of the Home Guard in the Sections, there shall be a separate Home Guard Messenger for each Platoon and also for each company. Provided that one of the companies of which the Divisional Commander will be in charge shall have no Home Guard Messenger.