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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)Each member referred to in clause (b) of Rule 10 shall hold the office for a term of three years or till he remains a member of the State Legislature, whichever is earlier.