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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(h) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(h)define the security perimeters holding sensitive information, and ensure that only the authorised individuals are allowed access to such areas to prevent any data leakage or misuse.