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State of Madhya Pradesh - Section

Section 1 in The M.P. Municipal Corporations (Appointment and Conditions of Service of Officers and Servants) Rules, 2000

1. Short title and commencement.

(1)These Rules may be called the Madhya Pradesh Municipal Corporations (Appointment and Conditions of Service of Officers and Servants) Rules, 2000.
(2)They shall come into force with effect from the date of their publication in the Madhya Pradesh Gazette.