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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(6)(i) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(i)the in-charge of the check post or the barrier or any officer empowered in this behalf shall give a receipt of such mineral seized by him to the person from whose possession or control it is seized ; and