Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 555] [Entire Act] State of Uttar Pradesh - Subsection Section 555(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)Nothing in this section shall be deemed to apply to cheque drawn upon the Corporation Fund under any of the provisions of this Act, or to any deed of contract.
