Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45ZF] [Entire Act] Union of India - Subsection Section 45ZF(b) in The Reserve Bank of India Act, 1934 (b)any defect in the appointment of a person acting as a Member of the Monetary Policy Committee; or
