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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Greater Bengaluru City Corporation -

Section 16(1)(b) in The Bangalore City Civil Court Act, 1979

(b)in clause (ix), for the words and figures "under section 526 and section 526-A of the Code of Criminal Procedure, 1898;"the words, brackets and figures "under section 407 of the Code of Criminal Procedure 1973 (Central Act 2 of 1974); "shall be substituted.