Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 154 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

154. Air supply intake point.

- The employer shall ensure at a construction site of a building or other construction work that air intake points for all air compressors are located at place where such intake air does not get contaminated with dust, fumes, vapour and exhaust gases or other contaminants.