Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 67 in The Drugs and Cosmetics Rules, 1945 67. [ [Rule 67 omitted by S.O. 289, dated 20.12.1972 (w.e.f. 3.2.1973).] * * *][Part VI-A] [Added by S.O. 1185, dated 18.8.1964 (w.e.f. 22.8.1964).] Sale Of Homeopathic Medicines
