Punjab-Haryana High Court
Krishan And Anr vs State Of Haryana on 25 October, 2018
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Crl. Misc. No.M-37338 of 2018 (O&M)
Date of Decision: October 25, 2018
Krishan and another
......PETITIONER(s).
VERSUS
State of Haryana
....RESPONDENT(s).
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Keshav Pratap Singh, Advocate
for the petitioners in both the petitions.
Mr. Amrik Narwal, D.A.G. Haryana.
Mr. R.S. Sihota, Senior Advocate with
Mr. B.R. Rana, Advocate
for the complainant.
*******
SURINDER GUPTA, J.(Oral)
For orders, see Criminal Misc. No.M-32133 of 2018 (Kuldeep Singh and another Vs. State of Haryana).
( SURINDER GUPTA ) October 25, 2018 JUDGE Sachin M. Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 04-11-2018 14:45:33 :::