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Punjab-Haryana High Court

Krishan And Anr vs State Of Haryana on 25 October, 2018

Author: Surinder Gupta

Bench: Surinder Gupta

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH.

                                        Crl. Misc. No.M-37338 of 2018 (O&M)

                                           Date of Decision: October 25, 2018

Krishan and another
                                                      ......PETITIONER(s).

                          VERSUS

State of Haryana
                                                      ....RESPONDENT(s).


CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA


Present:    Mr. Keshav Pratap Singh, Advocate
            for the petitioners in both the petitions.

            Mr. Amrik Narwal, D.A.G. Haryana.

            Mr. R.S. Sihota, Senior Advocate with
            Mr. B.R. Rana, Advocate
            for the complainant.

                          *******

SURINDER GUPTA, J.(Oral)

For orders, see Criminal Misc. No.M-32133 of 2018 (Kuldeep Singh and another Vs. State of Haryana).

( SURINDER GUPTA ) October 25, 2018 JUDGE Sachin M. Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 04-11-2018 14:45:33 :::