Bombay High Court
Dilip Pundalik Shirodkar vs Sanjay Tanaji Gurav And Pravin Pardesi ... on 5 April, 2022
Bench: A. A. Sayed, Abhay Ahuja
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25.IA.3403.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 3403 OF 2021
IN
CONTEMPT PETITION NO. 16 OF 2022
Dilip Pundalik Shirodkar ... Applicant
IN THE MATTER BETWEEN
Sanjay Tanaji Gurav ... Petitioner
Vs
Shri Pravin Pardesi & Ors. ... Respondents
Mr. Ram Singh for the Applicant. Ms Sheetal Metakani for the Respondent-BMC.
CORAM : A. A. SAYED & ABHAY AHUJA, JJ DATED : 5th APRIL, 2022 P.C.:
Mentioned out of turn
2. Stand over to 25th April, 2022 (HOB).
ANANT Digitally signed by ANANT KRISHNA NAIK KRISHNA NAIK Date: 2022.04.06 20:58:10 +0530 (ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1