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Bombay High Court

Dilip Pundalik Shirodkar vs Sanjay Tanaji Gurav And Pravin Pardesi ... on 5 April, 2022

Bench: A. A. Sayed, Abhay Ahuja

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                                                                                          25.IA.3403.2021.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                         INTERIM APPLICATION NO. 3403 OF 2021
                                                          IN
                                           CONTEMPT PETITION NO. 16 OF 2022

                             Dilip Pundalik Shirodkar                        ... Applicant
                             IN THE MATTER BETWEEN
                             Sanjay Tanaji Gurav                             ... Petitioner
                                   Vs
                             Shri Pravin Pardesi & Ors.                      ... Respondents

Mr. Ram Singh for the Applicant. Ms Sheetal Metakani for the Respondent-BMC.

CORAM : A. A. SAYED & ABHAY AHUJA, JJ DATED : 5th APRIL, 2022 P.C.:

Mentioned out of turn

2. Stand over to 25th April, 2022 (HOB).

ANANT Digitally signed by ANANT KRISHNA NAIK KRISHNA NAIK Date: 2022.04.06 20:58:10 +0530 (ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1