Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] UT Chandigarh - Section Section 4 in The Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973 4. [Omission of section 9.] Rep. by s. 2 and the First schedule, ibid. (w.e.f. 26-11-1978).
