Section 16(1) in West Bengal Workmen's House-Rent Allowance Rules, 1975
(1)Every employer shall maintain a Visit Book in which an Inspector visiting the industry may record his remarks regarding any defect that may come to light at the time of his visit regarding any documents required to be maintained or produced under the provisions of the Act or these rules, and if the Inspector has no remarks to pass be will simply sign the Visit Book giving the date and time of his visit.
