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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(1)(c) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(c)Groves and gardens of the value of less than Rs. 1,000 which are vacant or have been allotted to persons other than displaced persons.