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Supreme Court - Daily Orders

Managing Cimmittee Fo Shiksha Bharti ... vs Director Of Education on 8 January, 2016

     ITEM NO.26                              REGISTRAR COURT. 1                  SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C)                       No(s).    16419/2013

     MANG. CMMTT. SHIKSHA BHARATI SCHOOL                                      Petitioner(s)

                                                        VERSUS

     DIRECTOR OF EDUCATION & ANR.                                             Respondent(s)
     (with interim relief and office report)


     Date : 08/01/2016 This petition was called on for hearing today.

     For Petitioner(s)
                                             Ms. Nandini Gidwaney,Adv.


     For Respondent(s)
                                         Mr. Harish Kr. Khinchi, Adv.
                                         Mr. D. S. Mahra,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Ld. Advocate, Mr. R. Chandrachud appears on behalf of the petitioner and seeks time to file fresh vakalatnama with 'No Objection Certificate'. Be filed within four weeks. He also seeks time for filing application for substituted service of respondent No.2. Be filed within four weeks.

Opportunity for respondent No.1 to file the counter affidavit has already been declined.

List again on 9.3.2016.

(PAWAN DEV KOTWAL) Signature Not Verified Registrar Digitally signed by Rupam Dhamija Date: 2016.01.08 17:07:54 IST Reason: