Supreme Court - Daily Orders
Managing Cimmittee Fo Shiksha Bharti ... vs Director Of Education on 8 January, 2016
ITEM NO.26 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 16419/2013
MANG. CMMTT. SHIKSHA BHARATI SCHOOL Petitioner(s)
VERSUS
DIRECTOR OF EDUCATION & ANR. Respondent(s)
(with interim relief and office report)
Date : 08/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Ms. Nandini Gidwaney,Adv.
For Respondent(s)
Mr. Harish Kr. Khinchi, Adv.
Mr. D. S. Mahra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Advocate, Mr. R. Chandrachud appears on behalf of the petitioner and seeks time to file fresh vakalatnama with 'No Objection Certificate'. Be filed within four weeks. He also seeks time for filing application for substituted service of respondent No.2. Be filed within four weeks.
Opportunity for respondent No.1 to file the counter affidavit has already been declined.
List again on 9.3.2016.
(PAWAN DEV KOTWAL) Signature Not Verified Registrar Digitally signed by Rupam Dhamija Date: 2016.01.08 17:07:54 IST Reason: