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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(6)(b) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(b)Self Certified proof (where applicable) of residence [or office] [Inserted vide Act No. 6 of 2010.] of the applicant on sealed or restricted road, as the case may be;