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[Cites 0, Cited by 6] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

(c)“newspaper employee” means any working journalist, and includes any other person employed to do any work in, or in relation to, any newspaper establishment;