Gauhati High Court
Ugrasen Pathak And 27 Ors vs The Union Of India And 5 Ors on 10 January, 2023
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/3
GAHC010124092014
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2329/2014
UGRASEN PATHAK and 27 ORS.
GS NO. - 174786F SKT, S/O- LT. H.N. PATHAK, R/O VILL. and P.O.-
KISHUNDASPUR, DIST.- AZAMGARH, UTTAR PRADESH, PIN- 276208.
VERSUS
THE UNION OF INDIA and 5 ORS
REP. BY THE SECY., MINISTRY OF SHIPPING AND ROAD TRANSPORT AND
HIGHWAYS, BORDER ROAD DEVELOPMENT BOARD, "B" WING, 4TH
FLOOR, SEENA BHAWAN, NEW DELHI.
Advocate for the Petitioner : MR.W YHOSHII
Advocate for the Respondent : MR.R SHARMA
Linked Case : WP(C)/2325/2014
MOTI LAL GONDIA and 29 ORS
GS NO. 165175L SKT
S/O LT. OM PRAKASH
R/O NANDPURI COLONY
NEAR CHOUDHURY NIWAS DIST. SAHARANPUR UTTAR PRADESH
PIN- 247001.
VERSUS
THE UNION OF INDIA and 5 ORS
Page No.# 2/3
REP. BY THE SECRETARY
MINISTRY OF SHIPPING AND ROAD TRANSPORT AND HIGHWAYS
BORDER ROAD DEVELOPMENT BOARD
"B" WING
4TH FLOOR
SEENA BHAWAN
NEW DELHI.
------------
Advocate for : MR.U K NAIR
Advocate for : MR.S C KEYAL appearing for THE UNION OF INDIA and 5 ORS
Linked Case : WP(C)/2334/2014
DALBIR SINGH SODHI and 29 ORS
GS NO. 178234L
SKT
S/O SUB. AYA SINGH R/O HOUSE NO. 200
DIGIANA CAMP
P.O. GANGYAL JAMMU
JAMMU AND KASHMIR PIN- 180010.
VERSUS
THE UNION OF INDIA and 5 ORS
REP. BY THE SECRETARY
MINISTRY OF SHIPPIN GAND ROAD TRANSPORT AND HIGHWAYS
BORDER ROAD DEVELOPMENT BORDER
"B" WING
4TH FLOOR
SEENA BHAWAN
NEW DELHI.
------------
Advocate for : MR.U K NAIR
Advocate for : appearing for THE UNION OF INDIA and 5 ORS
Linked Case : WP(C)/2330/2014
KULDIP SINGH and 24 ORS.
GS NO.165148F SKT
S/O SRI NAND SINGH
R/O KUTHER
P.O. SIONITE
DIST- PATHANKOT
Page No.# 3/3
PUNJAB
PIN-145001
VERSUS
THE UNION OF INDIA and 5 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF SHIPPING AND ROAD TRANSPORT AND HIGHWAYS
BORDER ROAD DEVELOPMENT BOARD
B WING
4TH FLOOR BHAWAN
NEW DELHI
------------
Advocate for : MR.A CHETRY
Advocate for : MR.S C KEYAL appearing for THE UNION OF INDIA and 5 ORS
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 10.01.2023 At the request of the learned counsel for the petitioners and the respondents, let the matter be listed on 02.02.2023.
In the meantime, Mr.R.K.Deb Choudhury, the learned Deputy Solicitor General of India shall obtain instructions as to whether any decision has been arrived at in respect to Annexure-2 to the writ petition.
JUDGE Comparing Assistant