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Gauhati High Court

Ugrasen Pathak And 27 Ors vs The Union Of India And 5 Ors on 10 January, 2023

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                         Page No.# 1/3

GAHC010124092014




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2329/2014

            UGRASEN PATHAK and 27 ORS.
            GS NO. - 174786F SKT, S/O- LT. H.N. PATHAK, R/O VILL. and P.O.-
            KISHUNDASPUR, DIST.- AZAMGARH, UTTAR PRADESH, PIN- 276208.



            VERSUS

            THE UNION OF INDIA and 5 ORS
            REP. BY THE SECY., MINISTRY OF SHIPPING AND ROAD TRANSPORT AND
            HIGHWAYS, BORDER ROAD DEVELOPMENT BOARD, "B" WING, 4TH
            FLOOR, SEENA BHAWAN, NEW DELHI.



Advocate for the Petitioner   : MR.W YHOSHII

Advocate for the Respondent : MR.R SHARMA



             Linked Case : WP(C)/2325/2014

            MOTI LAL GONDIA and 29 ORS
            GS NO. 165175L SKT
            S/O LT. OM PRAKASH
            R/O NANDPURI COLONY
            NEAR CHOUDHURY NIWAS DIST. SAHARANPUR UTTAR PRADESH
            PIN- 247001.


             VERSUS

            THE UNION OF INDIA and 5 ORS
                                                                 Page No.# 2/3

REP. BY THE SECRETARY
MINISTRY OF SHIPPING AND ROAD TRANSPORT AND HIGHWAYS
BORDER ROAD DEVELOPMENT BOARD
"B" WING
4TH FLOOR
SEENA BHAWAN
NEW DELHI.
------------
Advocate for : MR.U K NAIR
Advocate for : MR.S C KEYAL appearing for THE UNION OF INDIA and 5 ORS



Linked Case : WP(C)/2334/2014

DALBIR SINGH SODHI and 29 ORS
GS NO. 178234L
SKT
S/O SUB. AYA SINGH R/O HOUSE NO. 200
DIGIANA CAMP
P.O. GANGYAL JAMMU
JAMMU AND KASHMIR PIN- 180010.


VERSUS

THE UNION OF INDIA and 5 ORS
REP. BY THE SECRETARY
MINISTRY OF SHIPPIN GAND ROAD TRANSPORT AND HIGHWAYS
BORDER ROAD DEVELOPMENT BORDER
"B" WING
4TH FLOOR
SEENA BHAWAN
NEW DELHI.

------------
Advocate for : MR.U K NAIR
Advocate for : appearing for THE UNION OF INDIA and 5 ORS


Linked Case : WP(C)/2330/2014

KULDIP SINGH and 24 ORS.
GS NO.165148F SKT
S/O SRI NAND SINGH
R/O KUTHER
P.O. SIONITE
DIST- PATHANKOT
                                                                            Page No.# 3/3

            PUNJAB
            PIN-145001


            VERSUS

           THE UNION OF INDIA and 5 ORS
           REPRESENTED BY THE SECRETARY
           MINISTRY OF SHIPPING AND ROAD TRANSPORT AND HIGHWAYS
           BORDER ROAD DEVELOPMENT BOARD
           B WING
           4TH FLOOR BHAWAN
           NEW DELHI

           ------------
           Advocate for : MR.A CHETRY
           Advocate for : MR.S C KEYAL appearing for THE UNION OF INDIA and 5 ORS



                                 BEFORE
                  HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                       ORDER

Date : 10.01.2023 At the request of the learned counsel for the petitioners and the respondents, let the matter be listed on 02.02.2023.

In the meantime, Mr.R.K.Deb Choudhury, the learned Deputy Solicitor General of India shall obtain instructions as to whether any decision has been arrived at in respect to Annexure-2 to the writ petition.

JUDGE Comparing Assistant