Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines 3. Extradition of Nationals. Nothing in this Treaty shall preclude the extradition by the Requested State of its nationals in respect of an extraditable offence.Article-4
