Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(13)] [Section 72] [Entire Act] State of Kerala - Subsection Section 72(13)(c) in The Kerala Agricultural Income Tax Act, 1991 (c)In an appeal against any other order he may pass such orders as he thinks fit.