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Patna High Court - Orders

Lav Kumar vs The State Of Bihar on 28 February, 2023

Author: Ashutosh Kumar

Bench: Ashutosh Kumar, Harish Kumar

    IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Letters Patent Appeal No.301 of 2021
                                    In
              Civil Writ Jurisdiction Case No.16675 of 2018
======================================================
Abhilasha Sinha & Ors.

                                                ... ... Appellant/s
                            Versus
The State of Bihar & Ors.

                                          ... ... Respondent/s
======================================================
                             with
                 Letters Patent Appeal No. 303 of 2021
                                  In
            Civil Writ Jurisdiction Case No.16573 of 2018
======================================================
Lav Kumar & Ors.

                                                ... ... Appellant/s
                            Versus
The State of Bihar & Ors.

                                          ... ... Respondent/s
======================================================
                             with
                Letters Patent Appeal No. 305 of 2021
                                  In
            Civil Writ Jurisdiction Case No.16573 of 2018
======================================================
Moinuddin Khan

                                                ... ... Appellant/s
                            Versus
The State of Bihar & Ors.

                                          ... ... Respondent/s
======================================================
                             with
                Letters Patent Appeal No. 306 of 2021
                                  In
            Civil Writ Jurisdiction Case No.16675 of 2018
======================================================
Raj Mohan Dubey & Anr.

                                                ... ... Appellant/s
                            Versus
The State of Bihar & Ors.

                                          ... ... Respondent/s
======================================================
 Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
                                             2/5




                                                   with
                        Letters Patent Appeal No. 316 of 2021
                                          In
                    Civil Writ Jurisdiction Case No.15081 of 2018
       ======================================================
       Vibha & Ors.

                                                          ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                         Letters Patent Appeal No. 347 of 2021
                                           In
                     Civil Writ Jurisdiction Case No.15081 of 2018
       ======================================================
       Bibhuti Nath Mishra & Ors.

                                                          ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                      Letters Patent Appeal No. 354 of 2021
                                        In
                  Civil Writ Jurisdiction Case No.15081 of 2018
       ======================================================
       Ankita

                                                          ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                       Letters Patent Appeal No. 363 of 2021
                                         In
                   Civil Writ Jurisdiction Case No.15081 of 2018
       ======================================================
       Rakesh Kumar Singh & Ors.

                                                          ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
 Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
                                             3/5




                          Letters Patent Appeal No. 377 of 2021
                                           In
                     Civil Writ Jurisdiction Case No.16675 of 2018
       ======================================================
       The State of Bihar & Ors.

                                                          ... ... Appellant/s
                                                Versus
       Raj Mohan Dubey & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                          Letters Patent Appeal No. 381 of 2021
                                           In
                     Civil Writ Jurisdiction Case No.16573 of 2018
       ======================================================
       The State of Bihar & Ors.

                                                          ... ... Appellant/s
                                                Versus
       Amit Shanker & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                          Letters Patent Appeal No. 384 of 2021
                                           In
                     Civil Writ Jurisdiction Case No.15081 of 2018
       ======================================================
       The State of Bihar & Ors.

                                                          ... ... Appellant/s
                                                Versus
       Ravi Kumar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                          Letters Patent Appeal No. 436 of 2021
                                           In
                     Civil Writ Jurisdiction Case No.15081 of 2018
       ======================================================
       Bihar Public Service Commission & Ors.

                                                          ... ... Appellant/s
                                                Versus
       Ravi Kumar & Ors.

                                                 ... ... Respondent/s
       ======================================================
                                                   with
 Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
                                             4/5




                        Letters Patent Appeal No. 448 of 2021
                                          In
                    Civil Writ Jurisdiction Case No.16675 of 2018
       ======================================================
       Baiju Bawra & Ors.

                                                                    ... ... Appellant/s
                                                Versus
       The State of Bihar & Ors.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Letters Patent Appeal No. 301 of 2021)
       For the Appellant/s      :       Mr. Prince Kumar Mishra, Adv.
       For the State            :       Mr. Ajay Kr. Rastogi (Aag10)
       For the BPSC             :       Mr. Sanjay Pandey, Adv.
                                        Mr. Nishant Kr. Jha, Adv.
       (In Letters Patent Appeal No. 303 of 2021)
       For the Appellant/s      :       Mr.Prince Kumar Mishra
       For the Respondent/s     :       Mr.Ajay Kr. Rastogi (Aag10)
       (In Letters Patent Appeal No. 305 of 2021)
       For the Appellant/s      :       Mr.Prince Kumar Mishra
       For the Respondent/s     :       Mr.Ajay Kumar Rastogi (Aag10)
       (In Letters Patent Appeal No. 306 of 2021)
       For the Appellant/s      :       Mr.Vishwajeet Kumar Mishra
       For the Respondent/s     :       Mr.Lalit Kishore (Ag)
       (In Letters Patent Appeal No. 316 of 2021)
       For the Appellant/s      :       Mr.Vishwajeet Kumar Mishra
       For the Respondent/s     :       Mr.Lalit Kishore (Ag)
       (In Letters Patent Appeal No. 347 of 2021)
       For the Appellant/s      :       Mr.Vishwajeet Kumar Mishra
       For the Respondent/s     :       Mr.Lalit Kishore (Ag)
       (In Letters Patent Appeal No. 354 of 2021)
       For the Appellant/s      :       Mr.Prince Kumar Mishra
       For the Respondent/s     :       Mr.Ajay Kr. Rastogi (Aag10)
       (In Letters Patent Appeal No. 363 of 2021)
       For the Appellant/s      :       Mr.Prince Kumar Mishra
       For the Respondent/s     :       Mr.Ajay Kumar Rastogi (Aag10)
       (In Letters Patent Appeal No. 377 of 2021)
       For the Appellant/s      :       Mr. Sarvesh Kr. Singh, AAG13
                                        Mrs. Sunita Kumari, AC to AAG13.12
                                        Mr. Arya Achint, AC to AAG13
       For the Respondent/s     :       Mr.Amit Pandey, Adv.
       (In Letters Patent Appeal No. 381 of 2021)
       For the Appellant/s      :       Mr. Sarvesh Kr. Singh, AAG13
                                        Mrs. Sunita Kumari, AC to AAG13.12
                                        Mr. Arya Achint, AC to AAG13
       For the Respondent/s     :       Mr.Amit Pandey, Adv.
       (In Letters Patent Appeal No. 384 of 2021)
       For the Appellant/s      :       Mr. Sarvesh Kr. Singh, AAG13
                                        Mrs. Sunita Kumari, AC to AAG13.12
                                        Mr. Arya Achint, AC to AAG13
       For the BPSC             :       Mr. Sanjay Pandey, Adv.
       For the UOI              :       Mr. A.K. Pandey, SCGC
       For the Resp. No.14      :       Mr. R.K. Sharma, CGC
            Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
                                                        5/5




                   For the Pvt. Resp.       :       Mr. Sanjeev Kumar Singh, Adv.
                   (In Letters Patent Appeal No. 436 of 2021)
                   For the Appellant/s      :       Mr. Sanjay Pandey, Adv.
                                                    Mr. Nishant Kr. Jha, Adv.
                   For the Respondent/s     :       Mr.Ajay Kr. Rastogi (AAG10)
                                                    Mr. Manoj Kumar Singh, CGC
                                                    Mr. Ankit Kumar Singh, AC to CGC
                                                    Ms. Priya, AC to CGC
                   (In Letters Patent Appeal No. 448 of 2021)
                   For the Appellant/s      :       Mr.Prince Kumar Mishra
                   For the Respondent/s     :       Mr.Ajay Kumar Rastogi (Aag10)
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                           and
                           HONOURABLE MR. JUSTICE HARISH KUMAR
                                         ORAL ORDER

                   (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)

13    28-02-2023

Three separate supplementary affidavits have been filed in LPA Nos. 377 of 2021, 381 of 2021 and 384 of 2021 respectively.

Let it be taken on record. Let all these matters be come again for consideration on 03.03.2023.

(Ashutosh Kumar, J) ( Harish Kumar, J) rishi/-

U