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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Maharashtra - Subsection

Section 121(8) in Maharashtra Public Universities Act, 2016

(8)The procedure for closure of affiliated colleges, or recognized institutions, referred to in sub-sections (1) to (7) shall, mutatis-mutandis apply in the case of closure of faculties, courses of studies or satellite centres.