Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(ia) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966 (ia)[ 'assessing authority' shall mean the Secretary of the Market Committee as specified in its bye-laws;] [Inserted by Act No.4 of 1987.]
