Punjab-Haryana High Court
Shubham Alias Goonda vs State Of Haryana on 23 March, 2026
Author: Rajesh Bhardwaj
Bench: Rajesh Bhardwaj
131-2
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-31083-2025
Date of decision: 23.03.2026
Shubham @ Goonda ....Petitioner
versus
State of Haryana ....Respondent
CORAM : HON'BLE MR. JUSTICE RAJESH BHARDWAJ
Present :- Mr. Jagraj Singh, Advocate
Mr. Ajay Thakur, Advocate and
Ms. Monika, Advocate
for the petitioner.
Mr. Tanuj Sharma, AAG, Haryana.
RAJESH BHARDWAJ, J. (Oral)
For order, see detailed reasons recorded in a separate order passed today in CRM-M-20987-2025 titled as Mohit Vs. State of Haryana.
( RAJESH BHARDWAJ ) 23.03.2026 JUDGE m. sharma Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 25-03-2026 00:26:02 :::