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Supreme Court - Daily Orders

M/S Surya Jyoti Software Private ... vs The State Of Uttar Pradesh on 6 November, 2020

Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat

      ITEM NO.32                Court 3 (Video Conferencing)             SECTION XI

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)               No(s).   4283/2020

      (Arising out of impugned final judgment and order dated 07-02-2020
      in CMTEA No. 2/2020 passed by the High Court Of Judicature At
      Allahabad)

      M/S SURYA JYOTI SOFTWARE PRIVATE LIMITED                        Petitioner(s)

                                                 VERSUS

      THE STATE OF UTTAR PRADESH & ORS.                               Respondent(s)

      ([ LIST FOR DISPOSAL]
       IA No. 93200/2020 - APPROPRIATE ORDERS/DIRECTIONS
       IA No. 28591/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
      JUDGMENT

IA No. 28590/2020 - EXEMPTION FROM FILING O.T. IA No. 93203/2020 - EXEMPTION FROM FILING O.T. IA No. 93202/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 06-11-2020 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MR. JUSTICE VINEET SARAN HON'BLE MR. JUSTICE S. RAVINDRA BHAT For Petitioner(s) Mr. Somanatha Padhan, AOR For Respondent(s) Mr. Ravindra Kumar, AOR UPON hearing the counsel the Court made the following O R D E R List on 17.11.2020.
(INDU MARWAH) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2020.11.07 13:22:42 IST Reason: